Service Matters (Acts and Rules): Service Matters (Acts and Rules)

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Service Matters (Acts and Rules) -Library

Acts/Rules	Amendment Acts/Rules
High Court Judges (Salaries and Conditions of Service) Act, 1954 HIGH COURT JUDGES RULES, 1956 (As on 10th May, 2019) HIGH COURT JUDGES TRAVELLING ALLOWANCE RULES,1956 AS ON 21.09.2022	High Court Judges (Amendment) Rules, 2022
Judges (Protection) Act, 1985
Judges (Inquiry) Act, 1968 Judges (Inquiry) Rules, 1969
Domestic Help to Former Chief Justices and Former Judges of High Court of Uttarakhand Rules, 2021
Uttarakhand Government Servant’s Conduct Rules, 2002 Regulations in view of The Uttarakhand Government Servants Conduct Rules, 2002 Corrigendum Regulations in view of The Uttarakhand Government Servants Conduct Rules, 2002
Uttarakhand Government Servant (Discipline and Appeal) rules, 2003 (as amended by amendment Rules, 2010)
Uttarakhand Government Servants Seniority Rules, 2002
Higher Judicial Service Rules, 2004 (as amended by Not. dated 13.12.2023)	Higher Judicial Service (Amendment ) Rules, 2024
Judicial Service Rules, 2005 (as amended by Not. dated 19.10.2022)	Judicial Service (Amendment) Rules, 2023
Allahabad High Court Officers and Staff (Conditions of Service and Conduct) Rules, 1976 ( amended upto 16.01.2024) Uttarakhand High Court Staff (Annual Confidential Remarks) Rules, 2024
High Court of Uttarakhand Information Technology (I.T.) Cadre Service Rules, 2019 (as amended by Not. dated 23.10.2021)	Information Technology (I.T.) Cadre Service Rules (Third Amendment ) 2024,
U.P. Recruitment of Dependants of Government Servants Dying in Harness Rules, 1974 (as amended by 2nd amendment Rules, 2023, i.e. 28th December, 2023)
Uttarakhand Subordinate Civil Courts Group D Service Rules, 2024
Uttarakhand Subordinate Civil Courts Ministerial Establishment Rules, 2007 (as amended by amendment Rules, 2024)
U.P. Subordinate Civil Courts Inferior Establishment Rules, 1955 (as amended by amendment Rules, 2019) Repealed by UK Subordinate Civil Courts Group D Service Rules, 2024
U. P. Subordinate Courts Staff (Punishment and Appeals) Rules, 1976
Standard Operating Procedure for Effective Implementation of the recommendation of SNJPC in respect of Pay, Pension, Allowance and allied Matters of Judicial Officers, Retired and Family Pensionersin Uttarakhand

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