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- Digital Courts Vision & Roadmap Phase III of the eCourts Project (DRAFT)
Digital Courts Vision & Roadmap Phase III of the eCourts Project
Click here to download Digital Courts Vision & Roadmap Phase III of the eCourts Project (DRAFT)(1.6 MB)
Note:- All the citizens may give their feedback, if any, on the above vision document. The feedback may be sent on the official email Address of High Court of Uttarakhand i.e. cpc-uk@aij.gov.in
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- Digital Courts Vision & Roadmap Phase III of the eCourts Project (DRAFT)
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