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Mediation
- Concept of Mediation
- Establishment & Functioning
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- Impediments In Establishing the Mediation Centres
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- Trained mediator of Hon’ble High Court of Uttarakhand
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STANDARD OPERATING PROCEDURE (S.O.P.)
HIGH COURT
>> STANDARD OPERATING PROCEDURE (739 KB)
>> DETAIL OF E-MAIL ADDRESSES AND WORK OF VARIOUS SECTIONS OF HON’BLE COURT (109 KB)
Annexure-I (Word/Text Format) (31 KB)
Annexure-II (Word/Text Format) (63 KB)
>> Video Conferencing Guidelines for Advocates/Parties (204 KB)
SUBORDINATE COURTS
>> STANDARD OPERATING PROCEDURE (651 KB)
Case Status / Orders/ Judgments (Beta)
Cause List (Daily/Weekly) and Defect List
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- Matters Related to Designation of Senior Advocates
- Circular Letters - Nomination of Administrative Judge(s).
- Committees of Hon'ble Court
