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Mediation
- Concept of Mediation
- Establishment & Functioning
- Training of Mediators
- Impediments In Establishing the Mediation Centres
- Future Outlook & Proportionate Resolutions
- District wise trained Advocate mediators
- Trained mediator of Hon’ble High Court of Uttarakhand
- Mediation Training Programme details
- Contact Mediation
- Standard Operating Procedure (SOP) for Conducting Mediations
- Trained mediator of Hon’ble High Court of Uttarakhand
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RTI
RIGHT TO INFORMATION ACT, 2005 as on October, 2024
Publish Date: 16-10-2024
Case Status / Orders/ Judgments (Beta)
Cause List (Daily/Weekly) and Defect List
Important Downloads
- SOP for Digitization of Court Records
- MACT Claim Calculator
- Data Sheet for Compensation Calculator Software for MACT Claim Cases
- Annual Reports
- Vernacular Judgements
- Virtual Justice Clock
- New Android Application for Online Display Board (Beta Version)
- Statistical data of Commercial Courts & Commercial Appellate Division
- Notifications
- Office Memorandum/ Orders
- COVID-19 Notifications (High Court)
- COVID-19 orders (Hon'ble Supreme Court of India)
- Guidelines for Connecting to the Video Conference in All the Benches of High Court of Uttarakhand
- SOP For Hearing through Video Conferencing
- SOP For Online Court Fee Payment
- Circular Letters
- Case Categorisation
- Full Bench Judgments
- Jurisdiction of Judicial Courts in Uttarakhand
- Uttarakhand Court News
- E-books (C.I.S.)
- CRECHE (Guidelines & Registration Form)
- Guidelines, Do's and Don'ts for eGate Pass
- Newsletters of the Hon'ble eCommittee, Supreme Court of India
- Digital Courts Vision & Roadmap Phase III of the eCourts Project (DRAFT)
- How to use Google Meet for online Court Hearing
- Decisions of Hon'ble High Powered Committee
- Matters Related to Designation of Senior Advocates
- Frequently Asked Questions (FAQ)
- Circular Letters - Nomination of Administrative Judge(s).
- Committees of Hon'ble Court
- Cleanliness Drive
- Vision Statement (2023-2028)
- Virtual Courts
- Handbook On Combating Gender Stereotypes
- Meri Yojana Book
- Criminal Cases Pending against M.P./M.L.A.
